MISCELLANEOUS MATTERS TO BE LISTED ON 15-02-2024 NMD ADVANCE LIST - AL/31/2024 TENTATIVE LIST OF MATTERS WHICH ARE LIKELY TO BE LISTED. | |||
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SNo. | Case No. | Petitioner / Respondent | Petitioner/Respondent Advocate |
1 | W.P.(C) No. 10/2019 X | PRAMOD NARALKAR AND ANR. | KUSH CHATURVEDI |
Versus | |||
THE STATE OF MAHARASHTRA AND ORS. | AADITYA ANIRUDDHA PANDE[R-1], [R-3], ARVIND S. AVHAD[R-2] | ||
Let the matter be listed for orders after the Constitution Bench Judgment in SLP(C) Nos. 9036-9038 of 2016 is rendered, vide Court's order dated | |||
11.01.2019. | |||
IA No. 1539/2019 - EX-PARTE STAY | |||
IA No. 1540/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 4955/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
IA No. 41568/2019 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS | |||
2 | SLP(C) No. 6210-6211/2019 IX | HINDURAO JAGANNATH INGALE | SUDHANSHU S. CHOUDHARI[P-1] |
Versus | |||
UNION OF INDIA AND ORS. | ARVIND KUMAR SHARMA[R-1], [R-2], [R-5] | ||
3 | SLP(C) No. 8769/2019 IV-C | ABHISHEK SINGH | ARUP BANERJEE[P-1] |
Versus | |||
SUBHASH AND ANR. | PRATIBHA JAIN[R-1] | ||
IA No. 47900/2019 - EXEMPTION FROM FILING O.T. | |||
4 | SLP(C) No. 2823-2824/2019 IV-B | AMAR NATH AND ORS. | CHRITARTH PALLI [P-1] |
Versus | |||
SHRI SATPAL AND ORS. | AMAN GUPTA[R-5] | ||
5 | SLP(C) No. 2333/2019 IX | SHRINIWAS BABURAO PAWAR | GOPAL BALWANT SATHE |
Versus | |||
THE STATE OF MAHARASHTRA AND ANR. | |||
5.1 | Connected SLP(C) No. 2334/2019 IX | RAJU AND ORS. | GOPAL BALWANT SATHE |
Versus | |||
THE STATE OF MAHARASHTRA AND ANR. | NISHANT RAMAKANTRAO KATNESHWARKAR[R-1], [R-2] | ||
FOR ADMISSION and I.R. and IA No.5443/2019-CONDONATION OF DELAY IN FILING and IA No.5447/2019-EXEMPTION FROM FILING O.T. and IA | |||
No.5446/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
[TO BE TAKEN UP ALONG WITH ITEM NO. 17 I.E. D NO. 46762/2018] | |||
6 | SLP(Crl) No. 510/2019 II-C | UNION OF INDIA | |
Versus | |||
SUBAIR | P. A. NOOR MUHAMED[R-1] | ||
7 | SLP(C) No. 339/2019 XI | SITA AND ANR. | ANKUR YADAV |
Versus | |||
SUSHILA DEVI AND ANR. | SANCHIT GARGA[R-1] | ||
IA No. 2476/2019 - EXEMPTION FROM FILING O.T. | |||
8 | SLP(C) No. 33808/2018 XI | HARENDRA SINGH (DEAD) THROUGH LRS. AND ORS. | S. R. SETIA |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | TANMAYA AGARWAL[R-1], [R-2], [R-3] | ||
FOR ADMISSION and I.R. and IA No.185335/2018-EXEMPTION FROM FILING O.T. | |||
IA No. 185335/2018 - EXEMPTION FROM FILING O.T. | |||
9 | SLP(C) No. 15600/2019 XII | TAMIL NADU HOUSING BOARD AND ANR. | G. INDIRA[P-1] |
Versus | |||
DPF TEXTILES AND ORS. | ROHINI MUSA[R-1], [R-2] | ||
IA No.85350/2019-EXEMPTION FROM FILING O.T. | |||
10 | SLP(Crl) No. 2260/2020 II | ASHOK | M. SHOEB ALAM[P-1] |
Versus | |||
THE STATE OF UTTAR PRADESH | SAKSHI KAKKAR[R-1] | ||
11 | C.A. No. 662/2019 XVII-A | LARSEN AND TOUBRO LTD. | AYUSH SHARMA |
Versus | |||
COMMISSIONER OF CENTRAL EXCISE | MUKESH KUMAR MARORIA[R-1] | ||
IA No. 121663/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
IA No. 13488/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
12 | SLP(C) No. 7617/2019 IV-C | USHA AND ANR. | YADAV NARENDER SINGH[P-1], [P-2] |
Versus | |||
SHAHJAD BI @ SEJAD AND ORS. | |||
13 | SLP(C) No. 727-729/2019 XI-A | MANOJ P.K. | P. S. SUDHEER |
Versus | |||
M/S CHOLAMANDALAM GENERAL INSURANCE CO. LTD. AND ORS. | VIRESH B. SAHARYA[R-1], ANNE MATHEW[R-5] | ||
(Mr. Gautam Narayan, Appearing for State of Chhattisgarh) | |||
14 | Diary No. 47268-2018 XIV | THE STATE OF HIMACHAL PRADESH | ABHINAV MUKERJI |
Versus | |||
CHAMAN LAL BALI AND ORS. | RAJ BAHADUR YADAV[R-3], V. ELANCHEZHIYAN[R-6] | ||
IA No. 27079/2019 - CONDONATION OF DELAY IN FILING | |||
IA No. 27080/2019 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS | |||
15 | SLP(C) No. 368/2019 XII-A | BALAJI KUMAR S P | Y. RAJA GOPALA RAO[P-1] |
Versus | |||
MADHURI UNDRAJAVARAPU AND ORS. | D. MAHESH BABU[R-1], [R-1], UTTARA BABBAR[R-2], SANTOSH KRISHNAN[R-1], [R-2], [R-3], [R-4], [R-5], [R-6], [R-7] | ||
16 | SLP(Crl) No. 595/2019 II-B | DEPARTMENT OF PERSONNEL AND TRAINING | ARVIND KUMAR SHARMA |
Versus | |||
NEETU KAPOOR AND ORS. | AJAY PAL[R-2], [R-3], [R-4] | ||
IA No. 184839/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
17 | SLP(Crl) No. 1029/2019 II-A | AMAR SINGH | VIPIN KUMAR JAI[P-1] |
Versus | |||
THE STATE OF MADHYA PRADESH AND ORS. | YASHRAJ SINGH BUNDELA [R-1], RAJESH SRIVASTAVA[R-2], [R-3], [R-4] | ||
IA No. 15281/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 11839/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 15280/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
17.1 | Connected SLP(Crl) No. 8802/2018 II-A | THE STATE OF MADHYA PRADESH | PASHUPATHI NATH RAZDAN[P-1] |
Versus | |||
JAI SINGH AND ORS. | RAJESH SRIVASTAVA[R-1], [R-2], [R-3] | ||
FOR EXEMPTION FROM FILING O.T. ON IA 140684/2018 | |||
IA No. 140684/2018 - EXEMPTION FROM FILING O.T. | |||
18 | Diary No. 46773-2018 IV-C | BHAGWAT PRASAD | VARINDER KUMAR SHARMA |
Versus | |||
BIDRICHAND GUPTA AND ORS. | PRAVEEN AGRAWAL[R-1], [R-2] | ||
IA No. 53776/2019 - CONDONATION OF DELAY IN FILING | |||
IA No. 53777/2019 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS | |||
IA No. 91522/2023 - EXEMPTION FROM FILING O.T. | |||
IA No. 53778/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
19 | SLP(C) No. 33914-33915/2018 IX | VALENTINE MARITIME LTD. AND ANR. | E. C. AGRAWALA |
Versus | |||
THE UNION OF INDIA AND ORS. | P. N. PURI[CAVEAT], M. P. DEVANATH[CAVEAT], AMRISH KUMAR[R-1] | ||
IA No. 120881/2022 - DELETING THE NAME OF PETITIONER/RESPONDENT | |||
20 | SLP(C) No. 15964/2019 XVI | RAM NARESH SINGH | AMIT PAWAN |
Versus | |||
TRILOKI SINGH AND ORS. | MITHILESH KUMAR SINGH[R-1], NIRANJANA SINGH[R-3], [R-4], [R-5], [R-6] | ||
21 | SLP(C) No. 4231/2019 IV-B | HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. AND ORS. | SAMAR VIJAY SINGH[P-1] |
Versus | |||
DAYA CHAND | NISCHAL KUMAR NEERAJ[R-1] | ||
21.1 | Connected SLP(C) No. 4232/2019 IV-B | HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD AND ORS. | SAMAR VIJAY SINGH[P-1] |
Versus | |||
SHISH RAM | ANKIT SWARUP[R-1] | ||
22 | SLP(C) No. 4544/2019 IV-B | HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. AND ORS. | SAMAR VIJAY SINGH[P-1] |
Versus | |||
RISHAL SINGH | |||
23 | SLP(C) No. 2924/2019 XIV | SMT. RENUKA SHARMA AND ORS. | PARMANAND GAUR |
Versus | |||
THE NEW INDIA ASSURANCE CO. LTD AND ANR. | AMIT KUMAR SINGH[R-1] | ||
IA No. 80848/2021 - EXEMPTION FROM FILING AFFIDAVIT | |||
24 | SLP(C) No. 2991/2019 IV-B | THE STATE OF HARYANA AND ORS. | SAMAR VIJAY SINGH[P-1] |
Versus | |||
PUSHPA GANDHI | SHUBHAM BHALLA[R-1] | ||
IA No. 60144/2021 - EXEMPTION FROM FILING AFFIDAVIT | |||
IA No. 9521/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
25 | SLP(C) No. 10933/2019 XIV | MAGMA HDI GENERAL INSURANCE CO. LTD. | NAVIN PRAKASH |
Versus | |||
SMT. NASARIN AND ORS. | SUDHIR NAAGAR[R-1] | ||
IA No. 26757/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 65670/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
25.1 | Connected SLP(C) No. 10934/2019 XIV | MAGMA HDI GENERAL INSURANCE CO. LTD | NAVIN PRAKASH |
Versus | |||
SMT. NAAJREEN AND ORS. | SUDHIR NAAGAR[R-1], [R-2], [R-3], [R-4] | ||
IA No. 26703/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 65653/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
26 | SLP(C) No. 2628/2019 (SCLSC) IX | SIDHANATH BHANUDAS GHODKE | MD. SHAHID ANWAR |
Versus | |||
M/S EXCEL INDUSTRIES LTD. | ABHA R. SHARMA[R-1] | ||
27 | SLP(Crl) No. 1241-1243/2019 II-A | BIJAY SINGH | AMRENDRA KUMAR MEHTA |
Versus | |||
THE STATE OF BIHAR AND ORS. ETC. | NIRANJANA SINGH[R-1], KUMAR MIHIR[R-2], [R-3], [R-4], [R-5] | ||
IA No. 14919/2019 - EXEMPTION FROM FILING O.T. | |||
28 | SLP(C) No. 2906/2019 IV-B | MANJIT SINGH ALIAS JEET SINGH | BHARAT BHUSHAN[P-1] |
Versus | |||
PIARO | VARINDER KUMAR SHARMA[R-1] | ||
IA No. 7048/2023 - APPLICATION FOR SUBSTITUTION | |||
IA No. 7058/2023 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. | |||
IA No. 10132/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 7050/2023 - EXEMPTION FROM FILING O.T. | |||
29 | SLP(C) No. 3989/2019 XII | CHIEF EDUCATION OFFICER AND ORS. | D.KUMANAN[P-1], [P-2], [P-3] |
Versus | |||
GOMATHI | G. BALAJI[R-1] | ||
30 | Diary No. 1856-2019 XV | RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR. | ANIL KUMAR GAUTAM[P-1], [P-2] |
Versus | |||
NARENDRA GIRI | PRATIBHA JAIN[R-1] | ||
IA No. 19173/2019 - CONDONATION OF DELAY IN FILING | |||
31 | SLP(C) No. 4204/2019 XII | J. KIRUBAKARAN MARCUS | P. V. DINESH[P-1] |
Versus | |||
THE COMMISSIONER THE GREATER CHENNAI CORPORATION AND ORS. | D.KUMANAN[R-1], KSN & CO.[R-3] | ||
IA No. 174412/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 174411/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
32 | Diary No. 47066-2018 IV-C | THE STATE OF MADHYA PRADESH AND ORS. | SUNNY CHOUDHARY[P-1] |
Versus | |||
MURTI SHRI PURSHOTTAM NARAYAN MANDIR AND ORS. | ABHINAV SHRIVASTAVA[R-1], [R-6], [R-7], [R-8], [R-9], [R-10], [R-11] | ||
IA No. 10509/2019 - CONDONATION OF DELAY IN FILING | |||
IA No. 167559/2019 - CROSS OBJECTION | |||
IA No. 10511/2019 - EXEMPTION FROM FILING O.T. | |||
33 | SLP(C) No. 3849-3862/2019 XII | ANAND | PRASHANT KUMAR[P-1] |
Versus | |||
BRANCH MANAGER I C I C I LOMBORD GENERAL INSURANCE COMPANY AND ORS. | BINAY KUMAR DAS[R-1] | ||
IA No. 13443/2019 - CONDONATION OF DELAY IN FILING | |||
IA No. 13446/2019 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS | |||
34 | Diary No. 47002-2018 XVI | SUBASH KUMAR SINGH @ SUBHASH SINGH | ANJANI KUMAR MISHRA |
Versus | |||
TRIBHUWAN SINGH AND ORS. | SUBHRO SANYAL[R-7], [R-9], [R-10], [R-18] | ||
IA No. 7470/2019 - CONDONATION OF DELAY IN FILING | |||
IA No. 7471/2019 - EXEMPTION FROM FILING O.T. | |||
35 | SLP(C) No. 1882/2019 IX | M/S. NAVRANG DYEING PVT. LTD. | AMAN VARMA |
Versus | |||
RAMESH JAIN | |||
36 | SLP(C) No. 2253/2019 IV-B | THE STATE OF HARYANA AND ORS. | SAMAR VIJAY SINGH[P-1] |
Versus | |||
RAGHUBIR SINGH(D) THR. LR. AND ORS. | DHIRAJ ABRAHAM PHILIP[R-1.1], [R-2.3], [R-2.2], [R-2.1] | ||
IA No. 6615/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
37 | SLP(C) No. 2255/2019 IV-B | THE STATE OF HARYANA AND ORS. | SAMAR VIJAY SINGH[P-1] |
Versus | |||
MAM CHAND AND ANR. | DHIRAJ ABRAHAM PHILIP[R-1], [R-2] | ||
IA No. 5940/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
38 | Diary No. 47636-2018 II-A | THE STATE OF MADHYA PRADESH | PASHUPATHI NATH RAZDAN[P-1] |
Versus | |||
BHURE @ BALRAM AND ANR. | |||
IA No. 25164/2019 - CONDONATION OF DELAY IN FILING | |||
IA No. 25172/2019 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS | |||
39 | SLP(C) No. 4538/2019 IV-B | SHITAL AND ORS. | BHARAT BHUSHAN |
Versus | |||
SUBHASH AND ORS. | BINAY KUMAR DAS[R-3] | ||
39.1 | Connected SLP(C) No. 4541/2019 IV-B | SUNITA DEVI AND ORS. | BHARAT BHUSHAN |
Versus | |||
SUBHASH AND ORS. | BINAY KUMAR DAS[R-3] | ||
40 | SLP(C) No. 5296/2020 XI | M/S SUNDER HOLDING PRIVATE LTD | GAURAV GOEL |
Versus | |||
THE STATE OF U.P. AND ORS. | KAMLENDRA MISHRA[R-1], SAKSHI KAKKAR[R-2], [R-3], [R-4] | ||
IA No. 146628/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 146625/2019 - EXEMPTION FROM FILING O.T. | |||
41 | SLP(C) No. 2775/2019 XV | RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. | ANIL KUMAR GAUTAM[P-1], [P-2], [P-3] |
Versus | |||
SHYAM SINGH | PARMANAND GAUR[R-1] | ||
42 | SLP(C) No. 1744-1745/2019 XI | AWADESH KUMAR SINGH | K. V. MOHAN |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | PRADEEP MISRA[R-1], TULIKA PRAKASH[R-3], SUPRIYA JUNEJA[R-4] | ||
IA No. 1169/2019 - CONDONATION OF DELAY IN FILING | |||
IA No. 122197/2021 - EXEMPTION FROM FILING O.T. | |||
43 | SLP(C) No. 2037/2019 IV-B | THE STATE OF HARYANA AND ORS. | MONIKA GUSAIN |
Versus | |||
RAM MURTI | |||
44 | SLP(C) No. 3306/2019 IV-C | OMPRAKASH SINGH RATHORE | SUMEER SODHI |
Versus | |||
THE STATE OF MADHYA PRADESH AND ORS. | MRINAL GOPAL ELKER[R-1], [R-2], PRAVEEN SWARUP[R-3], [R-4], [R-5] | ||
IA No. 55742/2023 - EXEMPTION FROM FILING O.T. | |||
IA No. 11382/2019 - EXEMPTION FROM FILING O.T. | |||
45 | SLP(C) No. 1911/2019 XIV | MAHESH | ASHOK MATHUR |
Versus | |||
SHRIRAM GENERAL INSURANCE CO. LTD. AND ORS. | CHANDER SHEKHAR ASHRI[R-1] | ||
IA No. 58721/2020 - EXEMPTION FROM FILING AFFIDAVIT | |||
46 | SLP(C) No. 10737/2019 IV-C | WAHID SHARIF AND ORS. | KAUSTUBH ANSHURAJ |
Versus | |||
SMT. MEHATARIN BAI AND ORS. | B. SHRAVANTH SHANKER[R-1], [R-2], [R-3], [R-4], [R-5], [R-6], [R-7], [R-8], [R-9], [R-10], [R-11] | ||
IA No. 43368/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 72191/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
47 | SLP(C) No. 827/2019 IV-B | BHAGWANT RAM | |
Versus | |||
CHARANJEEV JALGED AND ORS. | VIKAS KUMAR[R-1], BHARAT BHUSHAN[R-2], MAIBAM NABAGHANASHYAM SINGH[R-3], DHANANJAI JAIN[R-4] | ||
48 | SLP(C) No. 3846/2019 XI | NAGAR NIGAM LUCKNOW | YASH PAL DHINGRA |
Versus | |||
PREM KUMAR (DEAD) THR. LR. AND ANR. | ROHIT KUMAR SINGH[R-1.1] | ||
IA No. 97857/2022 - CLARIFICATION/DIRECTION | |||
IA No. 9457/2019 - CONDONATION OF DELAY IN FILING | |||
IA No. 9463/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 9460/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 124817/2020 - EXEMPTION FROM FILING O.T. | |||
49 | SLP(Crl) No. 2962/2019 II-B | STATE OF HARYANA | SAMAR VIJAY SINGH[P-1] |
Versus | |||
MADAN@MADI AND ANR. | |||
50 | SLP(C) No. 6448/2019 IV-A | SHRISHAIL | GANESH KUMAR R. |
Versus | |||
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO. LTD AND ANR. | SATYENDRA KUMAR[R-1] | ||
51 | SLP(Crl) No. 4783/2019 II-A | CHANDANI SINGH AND ORS. | NEERAJ SHEKHAR |
Versus | |||
THE STATE OF BIHAR AND ORS. | DEVASHISH BHARUKA[R-1], SRIRAM P.[R-2], [R-3] | ||
IA No. 124670/2020 - EXEMPTION FROM FILING AFFIDAVIT | |||
IA No. 81482/2019 - EXEMPTION FROM FILING O.T. | |||
52 | SLP(C) No. 26699/2019 XI | UNION OF INDIA AND ORS. | AMRISH KUMAR[P-1] |
Versus | |||
SHIV RANI | K. B. SOUNDER RAJAN[R-1] | ||
52.1 | Connected Diary No. 17594-2020 XI | UNION OF INDIA AND ORS. | AMRISH KUMAR[P-1] |
Versus | |||
RAM LALI MISHRA | |||
FOR ADMISSION and I.R. and IA No.81667/2020-CONDONATION OF DELAY IN FILING and IA No.81669/2020-EXEMPTION FROM FILING O.T. | |||
IA No. 81667/2020 - CONDONATION OF DELAY IN FILING | |||
53 | SLP(Crl) No. 11011/2019 II | THE STATE OF UTTAR PRADESH | VISHNU SHANKAR JAIN |
Versus | |||
SANJEEV KUMAR | |||
IA No. 176839/2019 - EXEMPTION FROM FILING O.T. | |||
54 | SLP(C) No. 27213/2019 XI-A | THE STATE OF KERALA AND ORS. | NISHE RAJEN SHONKER |
Versus | |||
DR. KRISHNAKUMAR AND ORS. | ROMY CHACKO[R-1], VENKITA SUBRAMONIAM T.R[R-2], ANKUR S. KULKARNI[R-3] | ||
IA No. 61908/2022 - APPLICATION FOR VACATION OF INTERIM ORDER | |||
54.1 | Connected SLP(C) No. 10603/2020 XI-A | THE STATE OF KERALA AND ORS. | NISHE RAJEN SHONKER |
Versus | |||
SHALINI G. UNNITHAN AND ANR. | ROMY CHACKO[CAVEAT] | ||
FOR | |||
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 88155/2020 | |||
IA No. 88155/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
55 | SLP(C) No. 14253/2019 IX | NARLI AGRIPADA CO OP. HOUSING SOCIETY LTD. | SHASHANK MANISH |
Versus | |||
KUNWAR HARISINGH LALSINGH TRUST AND ORS. | K J JOHN AND CO[R-1], [R-2], AADITYA ANIRUDDHA PANDE[R-3], [R-4], [R-5] | ||
IA No. 93304/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 93305/2019 - EXEMPTION FROM FILING O.T. | |||
56 | Diary No. 36682-2019 XIV | TRIPURA STATE ELECTRICITY CORPN. LTD. AND ORS. | RITURAJ BISWAS |
Versus | |||
SMT. BEDU KUMARI DEBBARMA AND ORS. | |||
Only I.A. No. 172386/2022 is to be listed before Hon'ble Court. | |||
IA No. 172386/2022 - DELETING THE NAME OF PETITIONER/RESPONDENT | |||
57 | SLP(C) No. 27152/2019 IX | SWORDFISH SHIPCO LIMITED | ARVIND KUMAR GUPTA |
Versus | |||
SIEM OFFSHORE REDRI AS AND ANR. | LIZ MATHEW[CAVEAT][CAVEAT][CAVEAT][CAVEAT] | ||
IA No. 94116/2022 - APPLICATION FOR PERMISSION | |||
IA No. 186805/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
58 | SLP(Crl) No. 6546-6547/2019 II | KUMARI KAMINI | SHYAMAL KUMAR |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | ARUP BANERJEE[R-1], [R-2], BHARTI TYAGI[R-3] | ||
IA No. 109503/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 109505/2019 - EXEMPTION FROM FILING O.T. | |||
59 | SLP(C) No. 27890/2019 XII | THE SUB COLLECTOR/ REVENUE DIVISIONAL OFFICER | D.KUMANAN[P-1] |
Versus | |||
B PRADEEPA | YUSUF[R-1] | ||
IA No. 174178/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
60 | SLP(C) No. 11353-11354/2019 XI | LUCKNOW DEVELOPMENT AUTHORITY THR ITS VICE CHAIRMAN | ABHISHEK CHAUDHARY[P-1] |
Versus | |||
PUSHPA SETH (DEAD) THROUGH LRS. AND ORS. | SOAYIB QURESHI[R-1.3], [R-1.2], [R-1.1], [IMPL], K. K. MOHAN[R-1], [R-2.3], [R-2.2], [R-2.1], [R-8], [R-9], [R-10], [R-11] | ||
IA No. 86063/2021 - EXEMPTION FROM FILING O.T. | |||
IA No. 193811/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 73792/2019 - EXEMPTION FROM FILING O.T. | |||
61 | SLP(C) No. 15433/2023 IV-B | BISHAN LAL AND ORS. | VISHWA PAL SINGH[P-1] |
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RAMAVTAR AND ORS. | J. M. KHANNA[R-1], [R-2], NARENDER KUMAR VERMA[R-3] | ||
IA No. 28663/2021 - APPLICATION FOR SUBSTITUTION | |||
IA No. 28666/2021 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. | |||
IA No. 101964/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 28670/2021 - EXEMPTION FROM FILING O.T. | |||
62 | SLP(Crl) No. 10020/2019 II | THE STATE OF UTTAR PRADESH | ANKUR PRAKASH |
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ARVIND DUBEY | |||
IA No. 149146/2019 - EXEMPTION FROM FILING O.T. | |||
63 | SLP(Crl) No. 4929/2019 II-A | SURESHKUMAR BHIKAMCHAND JAIN | NACHIKETA JOSHI |
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THE STATE OF MAHARASHTRA AND ORS. | AADITYA ANIRUDDHA PANDE[R-1], [R-2], [R-3], [R-4], [R-5], PRASHANT BHUSHAN[R-6], [R-7] | ||
IA No. 82051/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 82050/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 82052/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
63.1 | Connected SLP(Crl) No. 6378/2019 II-A | THE STATE OF MAHARASHTRA AND ORS. | AADITYA ANIRUDDHA PANDE[P-1] |
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VIJAY BHASKARRAO PATIL AND ANR. | PRASHANT BHUSHAN[R-1], [R-2] | ||
FOR | |||
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 106943/2019 | |||
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 106944/2019 | |||
IA No. 106943/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 106944/2019 - PERMISSION TO FILE LENGTHY LIST OF DATES | |||
64 | SLP(Crl) No. 5147/2021 II | KAILASH CHAND RATHORE | SANGEETA KUMAR |
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THE STATE OF RAJASTHAN | MILIND KUMAR[R-1] | ||
IA No.44146/2021-EXEMPTION FROM FILING PAPER BOOKS | |||
65 | Diary No. 22916-2019 IV-B | INDERJIT SINGH | MANJU JETLEY |
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JAGDISH AND ORS. | SAKSHI KAKKAR[R-3] | ||
IA No. 122831/2019 - CONDONATION OF DELAY IN FILING | |||
IA No. 122829/2019 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS | |||
IA No. 122832/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
66 | SLP(C) No. 25436/2019 XVII | UTTAM KUMAR SINGH | MANJEET CHAWLA |
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BIPINDRA SINGH AND ANR. | |||
IA No. 166893/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
IA No. 163987/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
67 | SLP(C) No. 27545/2019 IX | COLVA CIVIC AND CONSUMER FORUM | SRISHTI AGNIHOTRI |
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TONIA ESTATES AND RESORTS PVT. LTD. AND ORS. | ANSHULA VIJAY KUMAR GROVER[R-1], DCOSTA IVO MANUEL SIMON[R-2], SUJATA KURDUKAR[R-3], [R-4], [R-4], A. SUBHASHINI[R-5] | ||
IA No. 171459/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
68 | SLP(Crl) No. 10198/2019 II | PEMMADI SURI BABU | M. A. CHINNASAMY |
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THE STATE OF ANDHRA PRADESH | MAHFOOZ AHSAN NAZKI[R-1] | ||
FOR ADMISSION | |||
69 | SLP(Crl) No. 10236/2019 II-A | SANJAY PATHAK | MANOHAR PRATAP[P-1], [IMPL] |
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THE STATE OF BIHAR AND ORS. | DEVASHISH BHARUKA[R-1], [R-2], [R-3], [R-4], [R-5], [R-6], [R-7] | ||
FOR ADMISSION and I.R. | |||
IA No. 171223/2019 - EXEMPTION FROM FILING O.T. | |||
70 | SLP(C) No. 20055-20056/2019 IV-C | MAHENDRA KUMAR JAIN | SESHATALPA SAI BANDARU |
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LALCHAND (DECEASED) THROUGH LRS AND ORS. | |||
71 | SLP(C) No. 20670-20674/2019 XII | SAROJINI AND ORS. | GARGI KHANNA |
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GUNAMONY AND ORS. | LIZ MATHEW[R-2], [R-3], [R-4], [R-5] | ||
IA No. 127364/2019 - PERMISSION TO INTERCHANGE PAGES | |||
72 | CONMT.PET.(C) No. 1257/2019 in SLP(C) No. 18902-18903/2016 IV-C | DULARI AND ORS. | DIVYAKANT LAHOTI |
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NAND KISHORE AND ORS. | AZMAT HAYAT AMANULLAH[R-1], [R-2], [R-3], [R-4], [R-6], [R-7], [R-8], [R-9], [R-10], [R-11], [R-13], [R-14], [R-15], [R-16], [R-17], [R-18], [R-19], | ||
[R-20], [R-21], [R-22], [R-23], [R-25], [R-26], [R-27], [R-28] | |||
IN SLP(C) No. - 18902/2016, | |||
IA No. 163749/2019 - EXEMPTION FROM FILING O.T. | |||
73 | SLP(Crl) No. 4432/2019 II | CHAPARA RAMESH | D. MAHESH BABU |
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THE STATE OF ANDHRA PRADESH AND ORS. | MAHFOOZ AHSAN NAZKI[R-1], NISHESH SHARMA[R-2], K.PARAMESHWAR[R-3] | ||
74 | SLP(Crl) No. 5173/2019 II | KALEEM | PRIYA PURI |
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RAVI AND ANR. | ANIL KUMAR VERMA, RAJAT SINGH[R-2] | ||
IN COMPLIANCE OF HON'BLE COURT'S ORDER DATED 11.09.2019, COUNSEL FOR RESPONDENT NO. 2/STATE HAS FILED REQUISITE REPORT IN A SEALED ENVELOPE. | |||
74.1 | Connected SLP(Crl) No. 8697/2019 II | KALEEM | PRIYA PURI[P-1] |
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ASHIF AND ANR. | NARESH KUMAR[R-1], RAJAT SINGH[R-2] | ||
74.2 | Connected Diary No. 44117-2019 II | KALEEM | PRIYA PURI |
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SHAHID AND ANR. | SARVESH SINGH BAGHEL[R-2] | ||
FOR | |||
FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 190435/2019 | |||
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 190436/2019 | |||
FOR EXEMPTION FROM FILING O.T. ON IA 190437/2019 | |||
IA No. 190436/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 190437/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 190435/2019 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) | |||
74.3 | Connected SLP(Crl) No. 5174/2019 II | KALEEM | PRIYA PURI |
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MADAN AND ANR. | ANIL KUMAR VERMA, RAJAT SINGH[R-2] | ||
74.4 | Connected Diary No. 21142-2019 II | KALEEM | PRIYA PURI |
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HAJI GULFAM AND ANR. | SARVESH SINGH BAGHEL[R-2] | ||
FOR | |||
FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 138020/2019 | |||
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 138023/2019 | |||
FOR EXEMPTION FROM FILING O.T. ON IA 138024/2019 | |||
IA No. 138023/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 138024/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 138020/2019 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) | |||
75 | SLP(Crl) No. 10798/2019 II | SHANKAR LAL | K. L. JANJANI |
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THE STATE OF RAJASTHAN AND ANR. | SANDEEP KUMAR JHA[R-1], PRATIBHA JAIN[R-2] | ||
FOR ADMISSION and I.R. and IA No.173744/2019-EXEMPTION FROM FILING O.T. | |||
76 | SLP(C) No. 15899/2019 XI | CHUNBAD (DEAD) THR LRS | ANKUR YADAV[P-1] |
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ADDITIONAL COMMISSIONER II AND ORS. | |||
I.R. and IA No.100011/2019-EXEMPTION FROM FILING O.T. | |||
77 | SLP(Crl) No. 10980/2019 II-C | THE STATE OF TAMIL NADU AND ANR. | |
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N PERIYASAMY | |||
FOR ADMISSION and I.R. Tag with matter D.No.18046/19 disposed of on 23.01.2020 | |||
IA No. 175567/2019 - EXEMPTION FROM FILING O.T. | |||
77.1 | Connected SLP(Crl) No. 10981/2019 II-C | THE HOME SECRETARY (PRISON) HOME DEPARTMENT AND ORS. | |
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PARAMASIVAM | G.SIVABALAMURUGAN[R-1] | ||
77.2 | Connected SLP(Crl) No. 10982/2019 II-C | THE STATE REP. BY THE SECRETARY TO GOVT. OF TAMIL NADU AND ORS. | |
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A LOORTHU MERY | |||
FOR ADMISSION and I.R. | |||
77.3 | Connected SLP(Crl) No. 10983/2019 II-C | THE STATE OF TAMIL NADU AND ORS. | |
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PILAVENDRAN | |||
FOR ADMISSION and I.R. | |||
78 | SLP(C) No. 28060/2019 XI-A | VALSAMMA @ KUNJUMOL | NISHE RAJEN SHONKER |
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THOMAS AND ORS. | ADITYA SONI[R-1], [R-2], [R-3], [R-4], [R-5], [R-6] | ||
79 | SLP(C) No. 12709/2019 XV | BANK OF BARODA AND ORS. | PRAVEENA GAUTAM |
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D. C. ROHILLA | S. K. VERMA[R-1] | ||
80 | SLP(C) No. 14406/2019 XVI | THE STATE OF BIHAR AND ORS. | NIRANJANA SINGH |
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RAJDEO CHAUDHARY | SHANTANU SAGAR[R-1] | ||
IA No. 79623/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
81 | SLP(C) No. 14223/2019 IV-C | M/S MPPKVV CO LTD | AKSHAT SHRIVASTAVA |
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GST AND CENTRAL EXCISE COMMISSIONER | |||
82 | SLP(C) No. 18430/2019 XIV | PRADEEP BHARDWAJ | VIPIN KUMAR JAI |
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PRIYA | NIDHI[R-1] | ||
IA No. 152119/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
83 | SLP(Crl) No. 6048/2019 II-B | THE STATE OF KERALA | C. K. SASI |
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SASIDHARAN | SESHATALPA SAI BANDARU[R-1] | ||
FOR ADMISSION and I.R. | |||
83.1 | Connected SLP(Crl) No. 6286/2019 II-B | THE STATE OF KERALA AND ANR. | C. K. SASI |
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SHAJI | |||
FOR ADMISSION and I.R. | |||
83.2 | Connected SLP(Crl) No. 6534/2019 II-B | THE STATE OF KERALA AND ANR. | C. K. SASI |
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NAHAS | MEERA AGARWAL[R-1] | ||
FOR ADMISSION and I.R. | |||
84 | SLP(C) No. 3397-3398/2020 X | PREM RAM | MRS. VIPIN GUPTA |
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THE STATE OF UTTARAKHAND | VANSHAJA SHUKLA[R-1] | ||
85 | SLP(C) No. 15789/2019 XI-A | M/S SOUTHERN ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED (NOW M/S SOUTHERN ELECTRICITY SUPPLY UTILITY OF ODISHA) | RAJ KUMAR MEHTA |
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DAMODAR JENA AND ANR. | AKSHAT SHRIVASTAVA[R-1], ABHIGYA KUSHWAH[R-2] | ||
86 | SLP(C) No. 22375/2019 XIV | VIMAL KUMAR MEHTA | NIRAJ GUPTA |
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M/S ENGINEERS INDIA LTD. | RAJESH SINGH | ||
86.1 | Connected SLP(C) No. 6225/2020 XIV | M/S ENGINEERS INDIA LTD. | RAJESH SINGH |
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VIMAL KUMAR MEHTA | |||
FOR | |||
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 34129/2020 | |||
IA No. 34129/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
87 | SLP(C) No. 17494/2019 XI | MOHD. ABDUL HAFEEZ (DEAD) THROUGH LRS. | SHAKIL AHMAD SYED[P-1] |
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PYARE (DEAD) THR LRS. | HIREN DASAN[R-1.1.5], [R-1.1.4], [R-1.1.3], [R-1.1.2], [R-1.1.1], [R-1.4], [R-1.3], [R-1.2] | ||
IA No. 188777/2019 - EXEMPTION FROM FILING O.T. | |||
88 | SLP(C) No. 17232/2019 XII-A | THE GREATER VISAKHAPATNAM MUNICIPAL CORPORATION | GUNTUR PRABHAKAR |
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K DURGAVATHI AND ORS. | G. N. REDDY[R-59], [R-60] | ||
IA No. 97426/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
89 | SLP(C) No. 7320/2020 IX | CHANDRAKANT VISHWANATH DANGE | SANDEEP SUDHAKAR DESHMUKH |
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ASHOK VISHWANATH DANGE AND ANR. | ANJANI KUMAR JHA[R-1] | ||
IA No. 86974/2022 - EXEMPTION FROM FILING O.T. | |||
90 | SLP(C) No. 25536/2019 XI | MANOJ KUMAR SHARMA | SUSHIL BALWADA |
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RAJANI SHARMA @ MAMTA | SANJAY KUMAR VISEN[R-1] | ||
***Mediation Report has been received.*** | |||
91 | SLP(C) No. 25104/2019 XII | T KUMAR | VIKASH SINGH |
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REKHA | |||
IA No. 161143/2019 - EXEMPTION FROM FILING O.T. | |||
92 | Diary No. 37390-2019 II-C | STATE OF NCT OF DELHI | GURMEET SINGH MAKKER[P-1] |
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FATIMA | |||
IA No. 171522/2019 - CONDONATION OF DELAY IN FILING | |||
93 | SLP(Crl) No. 10366/2019 II-A | INDRAKUMAR CHATURVEDI | ANSAR AHMAD CHAUDHARY[P-1] |
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MITHLESH @ BABLI GUPTA AND ORS. | SARVAM RITAM KHARE[R-1], [R-2], [R-4], [R-5] | ||
94 | SLP(C) No. 26454/2019 X | KHURSHEED AND ANR. | PARMANAND GAUR |
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SHAQOOR | ANSAR AHMAD CHAUDHARY[R-1] | ||
IA No. 169481/2019 - EXEMPTION FROM FILING O.T. | |||
95 | SLP(C) No. 27393/2019 XI | THE STATE OF UTTAR PRADESH AND ORS. | SANJAY KUMAR TYAGI |
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AKSHAIBAT SINGH | ANAND SHANKAR JHA[CAVEAT] | ||
FOR ADMISSION and I.R. | |||
96 | Diary No. 41694-2019 II | THE STATE OF UTTAR PRADESH AND ANR. | ANUVRAT SHARMA |
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SHAHZAD ALI AND ORS. | |||
IA No. 193548/2019 - CONDONATION OF DELAY IN FILING | |||
IA No. 193549/2019 - EXEMPTION FROM FILING O.T. | |||
97 | SLP(C) No. 11048/2019 IX | MAKARAND SUBHASH DAGADKHAIR | PRASHANT BHUSHAN |
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THE STATE OF MAHARASHTRA AND ORS. | AADITYA ANIRUDDHA PANDE[R-1], BHARTI TYAGI[R-2], SUCHITRA ATUL CHITALE[R-3], [R-4] | ||
FOR ADMISSION and I.R. and IA No.71787/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.71786/2019-EXEMPTION FROM FILING O.T. | |||
98 | SLP(Crl) No. 5563/2019 II-C | RAMSU KAVASI | AAKARSH KAMRA[P-1] |
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THE STATE OF CHHATTISGARH AND ANR. | NISHANTH PATIL[R-1] | ||
FOR ADMISSION AND I.R. | |||
IA No. 82506/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 82505/2019 - EXEMPTION FROM FILING O.T. | |||
99 | SLP(C) No. 17908/2019 XII | V. VARADHA KRISHNA IYENGAR | VIPIN NAIR |
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V. MADHAVAN AND ANR. | HITENDRA NATH RATH[CAVEAT][CAVEAT], [R-2] | ||
100 | SLP(C) No. 7728/2020 IX | MACHHINDRANATH S/O KUNDLIK TARADE DECEASED THROUGH L.RS. | SANDEEP SUDHAKAR DESHMUKH |
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RAMCHANDRA GANGADHAR DHAMNE AND ORS. | |||
IA No.42744/2020-EXEMPTION FROM FILING O.T. | |||
IA No. 42744/2020 - EXEMPTION FROM FILING O.T. | |||
101 | SLP(C) No. 15953/2019 IV-B | RAJBIR SINGH | RAM KISHOR SINGH YADAV |
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RAVINDER AND ANR. | SATISH KUMAR[R-1], [R-2] | ||
IA No. 100182/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 100181/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
102 | SLP(C) No. 16754/2019 IX | SHRIKANT WAMAN PAWASKAR (D) BY LRS. | RAVINDRA SADANAND CHINGALE |
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DEEPALI DINANATH PAWASKAR AND ORS. | J S WAD AND CO[R-1] | ||
IA No.104484/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.104485/2019-EXEMPTION FROM FILING O.T. | |||
103 | SLP(C) No. 18285/2019 IV-B | GURU RAVIDASS WELFARE SOCIETY | ANKUR YADAV |
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KULWINDER KUMAR | SIDDHARTH BATRA[R-1] | ||
FOR ADMISSION and I.R. and IA No.113378/2019-EXEMPTION FROM FILING O.T. | |||
104 | SLP(C) No. 25738/2019 IX | RATANSING GANPAT PATIL DECEASED THROUGH LR BHARATSING RATANSING PATIL | RANJIT BALASAHEB RAUT |
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JATANSING DHABUSING PATIL (DECEASED THROUGH LRS) | |||
105 | C.A. No. 100/2020 XVII | SHYAM METALICS AND ENERGY LIMITED | VANSHDEEP DALMIA |
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RATHI STEEL AND POWER LIMITED | DHANANJAY GARG[R-1] | ||
106 | SLP(C) No. 27998/2019 XI-A | SUNU GEORGE | VENKITA SUBRAMONIAM T.R |
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DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS. | |||
107 | SLP(Crl) No. 10325/2019 II | SATISH KUMAR AND ANR. | TEJASWI KUMAR PRADHAN |
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THE STATE OF UTTAR PRADESH AND ANR. | VISHNU SHANKAR JAIN[R-1] | ||
IA No. 173017/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 173016/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
108 | SLP(C) No. 28589/2019 IX | MY COUNTRY MOBILE PRIVATE LIMITED | ANEESH MITTAL |
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UNION OF INDIA AND ANR. | B. KRISHNA PRASAD[R-1], [R-2] | ||
IA No. 185588/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 186961/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
109 | SLP(C) No. 19029/2019 XII-A | SWARUP KUMAR BENARJEE | ASHUTOSH DUBEY |
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SHIKA BENERJEE | |||
IA No. 111287/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 188483/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
110 | SLP(Crl) No. 9630/2019 II | SURYANATH SINGH AND ORS. | RAMESHWAR PRASAD GOYAL |
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STATE OF U.P. AND ANR. | ANUVRAT SHARMA[R-1], KEDAR NATH TRIPATHY[R-2] | ||
IA No. 160616/2019 - EXEMPTION FROM FILING O.T. | |||
111 | Diary No. 39307-2019 IV-B | SONU | RAMESHWAR PRASAD GOYAL |
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BINTU | |||
IA No. 198370/2019 - CONDONATION OF DELAY IN FILING | |||
IA No. 198371/2019 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS | |||
IA No. 198373/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 198372/2019 - EXEMPTION FROM FILING O.T. | |||
112 | SLP(Crl) No. 7230-7231/2019 II-A | EKNATHRAO GANPATRAO KHADSE | SUDHANSHU S. CHOUDHARI |
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ANJALI ANISH DAMANIA AND ORS. | AADITYA ANIRUDDHA PANDE[R-2], PRASHANT BHUSHAN[R-1], [R-4], [R-5], [R-6], [R-7], [R-8] | ||
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 126761/2019 | |||
IA No. 126761/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
113 | SLP(C) No. 29462/2019 IX | BABASAHEB | SANDEEP SUDHAKAR DESHMUKH |
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RADHU VITHOBA BARDE | UDAY B. DUBE[R-1] | ||
114 | SLP(C) No. 2678-2679/2020 X | THE STATE OF UTTARAKHAND AND ORS. | JATINDER KUMAR BHATIA |
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APARNA NAUTIYAL | SUHAAS RATNA JOSHI[R-1] | ||
114.1 | Connected SLP(C) No. 2688-2689/2020 X | THE STATE OF UTTARAKHAND AND ORS. | ANKUR PRAKASH |
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BRIJPAL SINGH RANA | SUHAAS RATNA JOSHI[R-1] | ||
IA No. 99687/2021 - EXEMPTION FROM FILING AFFIDAVIT | |||
IA No. 99686/2021 - EXEMPTION FROM FILING O.T. | |||
115 | SLP(C) No. 19830/2019 XII-A | GULZAID BEGUM AND ORS. | MUKESH KUMAR SINGH AND CO.[P-1], [P-2], [P-3], [P-4], [P-5], [P-6] |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. AND ORS. | ARCHANA PATHAK DAVE | ||
[ MACT MATTER ] | |||
116 | W.P.(C) No. 1289/2019 X | ABDUL AHAD CHOUDHARY | V. MAHESHWARI & CO.[P-1] |
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UNION OF INDIA AND ORS. | B. KRISHNA PRASAD[R-1], [R-2], [R-13], [R-25], AVIJIT MANI TRIPATHI[R-4], [R-6], [R-9], [R-10], [R-12], SHUVODEEP ROY[R-15], [R-20], [R-21] | ||
117 | SLP(Crl) No. 11120/2019 II | SAVITA MAHESHWARY AND ORS. | S. S. NEHRA |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | ADARSH UPADHYAY[R-1], [R-2] | ||
118 | SLP(C) No. 26933/2019 XI | A.M. KULSHRESTHA | PURUSHOTTAM SHARMA TRIPATHI |
Versus | |||
UNION BANK OF INDIA AND ORS. | O. P. GAGGAR[R-1], [R-2], [R-3], [R-4], [R-5] | ||
119 | SLP(C) No. 1734/2020 XV | AJMER VIDYUT VITRAN NIGAM LIMITED AND ORS. | PRATIBHA JAIN |
Versus | |||
SUNDER DEVI AND ORS. | |||
IA No. 196884/2019 - EXEMPTION FROM FILING O.T. | |||
120 | SLP(C) No. 29064-29065/2019 XVII | RELIANCE PETROL PUMP | R. P. GUPTA[P-1] |
Versus | |||
THE STATE OF JHARKHAND AND ORS. | PALLAVI LANGAR[R-1], [R-2], [R-3] | ||
IA No. 182262/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 37026/2020 - EXEMPTION FROM FILING O.T. | |||
IA No. 182261/2019 - EXEMPTION FROM FILING O.T. | |||
121 | SLP(Crl) No. 11772-11774/2019 II | YOGESH KUMAR AND ANR. | RANDHIR KUMAR OJHA |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | VISHWA PAL SINGH[R-1] | ||
122 | SLP(C) No. 29464/2019 XI | VIKAS KANAUJIA | MRINAL GOPAL ELKER[P-1] |
Versus | |||
SARITA | ANANTHA NARAYANA M.G.[R-1] | ||
123 | SLP(C) No. 28275/2019 XVII | H.S.SANDHU | MANISH KUMAR SARAN |
Versus | |||
UNION OF INDIA AND ORS. | ARVIND KUMAR SHARMA[R-1], [R-2], [R-3], [R-4] | ||
124 | SLP(Crl) No. 5702/2019 II-A | CENTRAL BUREAU OF INVESTIGATION | MUKESH KUMAR MARORIA[P-1] |
Versus | |||
NIRANJAN LAKHUMAL HIRANANDANI AND ANR. | E. C. AGRAWALA[R-1] | ||
125 | SLP(Crl) No. 7093/2019 II-B | SANJAY YADAV AND ORS. | VARINDER KUMAR SHARMA |
Versus | |||
THE STATE OF UTTARAKHAND AND ANR. | RAVINDRA S. GARIA[R-1] | ||
IA No. 39481/2020 - EXEMPTION FROM FILING O.T. | |||
IA No. 110790/2019 - EXEMPTION FROM FILING O.T. | |||
126 | SLP(C) No. 26812/2019 IV-B | PARMESHWARI DEVI AND ANR. | AANCHAL JAIN |
Versus | |||
APPELLATE AUTHORITY UNDER PARENTS AND SENIOR CITIZEN MAINTENANCE AND WELFARE ACT 2007 CUM DISTRICT COLLECTOR FAZILKA AND ORS. | RANJEETA ROHATGI[R-1], [R-2], TINA GARG[R-3] | ||
IA No. 31864/2020 - EXEMPTION FROM FILING O.T. | |||
127 | SLP(C) No. 4788/2020 IV-B | PRITO @ PRITAM KAUR | DEEPAK GOEL |
Versus | |||
DALIP SINGH | HARSH LATA[R-1] | ||
128 | SLP(C) No. 28577/2019 IV-B | VARINDER KUMAR | DELHI LAW CHAMBERS |
Versus | |||
THE STATE OF HARYANA AND ORS. | MONIKA GUSAIN[R-1], [R-2], [R-3] | ||
129 | SLP(Crl) No. 10644/2019 II | TARU SHREE CHAUHAN | PURNIMA JAUHARI |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | RAJAT SINGH[R-1], [R-2], [R-3], SHANTWANU SINGH[R-4] | ||
130 | SLP(C) No. 30764-30765/2019 IV-B | GURMAIL SINGH AND ANR. | P. N. PURI |
Versus | |||
UNION OF INDIA AND ORS. | ASHWARYA SINHA[R-8] | ||
IA No. 88187/2020 - EXEMPTION FROM FILING O.T. | |||
131 | SLP(C) No. 16628/2019 IX | SK. WASIMODDIN | AMOL B. KARANDE |
Versus | |||
THE UNITED INDIA INSURANCE COMPANY LTD. AND ORS. | MANJEET CHAWLA[R-1], ASHOK KUMAR GUPTA II[R-2], [R-3], [R-4], RAVINDRA SADANAND CHINGALE[R-5] | ||
I.R. IA No.80295/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 80295/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
132 | SLP(C) No. 13037/2019 XI | MUNNA LAL AGRAWAL (DEAD) | ARCHANA PATHAK DAVE[P-1], [P-1.3], [P-1.2], [P-1.1] |
Versus | |||
MANI RAM GUPTA AND ORS. | SAURABH MISHRA[R-1], [R-4] | ||
IA No. 83236/2019 - EXEMPTION FROM FILING O.T. | |||
133 | SLP(C) No. 26566-26567/2019 IV-B | ORIENTAL INSURANCE CO. LTD. | ARCHANA PATHAK DAVE |
Versus | |||
RAM KAUR AND ORS. | RANJAN KUMAR[R-1], [R-2], BANKEY BIHARI[R-3], [R-4] | ||
134 | SLP(C) No. 2965-2966/2020 IV-A | PHARMACEUTICAL CHEMICAL AND ALLIED EMPLOYEES UNION | K. V. BHARATHI UPADHYAYA[P-1] |
Versus | |||
THE MANAGEMENT OF M/S J L MORRISON (INDIA) LIMITED | KHAITAN & CO.[R-1] | ||
135 | SLP(C) No. 25775/2019 XI-A | BRANCH MANAGER INDIAN BANK AND ORS. | SHIV RAM SHARMA |
Versus | |||
S. RAJANI AND ANR. | YUSUF[R-1] | ||
IA No. 166792/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
136 | SLP(C) No. 2173/2020 IX | YOGESHWAR SAHEBRAO AHER | BALAJI SRINIVASAN |
Versus | |||
INDIAN OIL CORPORATION LIMITED AND ORS. | MEHARIA & COMPANY[R-1] | ||
IA No. 166771/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
137 | SLP(C) No. 30526/2019 IX | SWATI JATIA | UDITA SINGH |
Versus | |||
VEDANT JATIA | C. GEORGE THOMAS[R-1] | ||
IA No. 105035/2020 - APPLICATION FOR CONDONATION OF DELAY IN FILING EXTENSION OF TIME | |||
IA No. 105030/2020 - EXTENSION OF TIME | |||
138 | SLP(C) No. 14970-14971/2020 XII | SUJATHA HARIHARAN | RAJESH KUMAR |
Versus | |||
ARUN KAPUR AND ANR. | MADHUSMITA BORA[R-1] | ||
IA No. 120702/2020 - APPLICATION FOR PERMISSION | |||
IA No. 117277/2020 - PERMISSION TO FILE LENGTHY LIST OF DATES | |||
139 | SLP(Crl) No. 6906/2019 II-A | MANGAL MUKESH PRABHAKAR @ TINKU | REVATHY RAGHAVAN |
Versus | |||
THE STATE OF BIHAR AND ANR. | ABHINAV MUKERJI[R-1] | ||
IA No. 111163/2019 - EXEMPTION FROM FILING O.T. | |||
140 | SLP(C) No. 13472/2019 IX | JAYANT B. SONI(DEAD) THROUGH LRS. AND ORS. | POOJA DHAR[P-2] |
Versus | |||
BALASAHEB AMALE ALIAS BABASAHEB AMLE ALIAS KUNAL KONDIBA AMALE | |||
141 | SLP(Crl) No. 6702/2019 II | THOKATA NARSING RAO AND ORS. | T. V. RATNAM |
Versus | |||
KUNTALA SURESH KUMAR AND ORS. | VERITAS LEGIS[R-2], [R-3], [R-4], [R-5], [R-6], [R-7], [R-8], [R-9], [R-10], [R-11], [R-12], [R-16], [R-17], [R-18], [R-19], [R-20], [R-21], [R-22], | ||
[R-23], [R-24], [R-25], N. RAJARAMAN[R-26], RAJIV KUMAR CHOUDHRY [R-27] | |||
142 | SLP(Crl) No. 8773/2019 II-C | STATE REP. BY INSPECTOR OF POLICE VIGILANCE AND ANTICORRUPTION | |
Versus | |||
ABDUL KATHAR | RAGHUNATHA SETHUPATHY B [R-1] | ||
143 | SLP(C) No. 24397/2019 XVI | KANCHAN SAMANTA AND ANR. | ABHIGYA KUSHWAH |
Versus | |||
THE STATE OF WEST BENGAL AND ORS. | MADHUMITA BHATTACHARJEE[R-1], [R-2], [R-3], [R-4], [R-5], [R-6] | ||
144 | SLP(Crl) No. 9833/2019 II-B | MANPREET SINGH @ MONEY | K. V. BHARATHI UPADHYAYA[P-1] |
Versus | |||
THE STATE OF PUNJAB | AJAY PAL[R-1] | ||
IA No. 164340/2019 - EXEMPTION FROM FILING O.T. | |||
145 | C.A. No. 8911/2019 XVII | RUCHI SOYA INDUSTRIES LIMITED | GAURAV VARMA[P-1] |
Versus | |||
ICICI BANK LTD AND ANR. | S. S. SHROFF[R-1], FAISAL SHERWANI [R-2] | ||
IA No. 57301/2021 - EXEMPTION FROM FILING AFFIDAVIT | |||
IA No. 178357/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
IA No. 176459/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
146 | Diary No. 39628-2019 XI | STATE OF U.P. AND ORS. | SAMAR VIJAY SINGH |
Versus | |||
MOHIT PETROCHEMICALS PRIVATE LIMITED | KUMAR DUSHYANT SINGH[CAVEAT] | ||
FOR ADMISSION and I.R. and IA No.185513/2019-CONDONATION OF DELAY IN FILING and IA No.185515/2019-EXEMPTION FROM FILING O.T. | |||
***LIST THESE MATTERS AFTER JUDGMENT IS PRONOUNCED BY THE CONSTITUTION BENCH IN CIVIL APPEAL NOS.151/2007 AND 610/2008.*** | |||
IA No. 185513/2019 - CONDONATION OF DELAY IN FILING | |||
IA No. 92561/2020 - EXEMPTION FROM FILING O.T. | |||
IA No. 185515/2019 - EXEMPTION FROM FILING O.T. | |||
146.1 | Connected Diary No. 40589-2019 XI | STATE OF U.P. AND ORS. | SAMAR VIJAY SINGH |
Versus | |||
MOHIT PETROCHEMICALS PRIVATE LIMITED | KUMAR DUSHYANT SINGH[CAVEAT] | ||
FOR | |||
FOR CONDONATION OF DELAY IN FILING ON IA 184733/2019 | |||
IA No. 184733/2019 - CONDONATION OF DELAY IN FILING | |||
147 | SLP(C) No. 26913/2019 XI | PRAKATI RAI AND ORS. | RAHUL PRATAP[P-1] |
Versus | |||
STATE OF U.P. AND ORS. | KAMLENDRA MISHRA[CAVEAT], HARSHITA RAGHUVANSHI, [R-4], S. K. VERMA[R-10], [R-12] MADHUSMITA BORA[IMPL] | ||
IA No. 115384/2021 - APPLICATION FOR SUBSTITUTION | |||
IA No. 164787/2021 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. | |||
IA No. 115388/2021 - EXEMPTION FROM FILING AFFIDAVIT | |||
IA No. 115386/2021 - EXEMPTION FROM FILING DEATH CERTIFICATE / CERTIFIED COPY OF DEATH CERTIFICATE | |||
IA No. 115387/2021 - EXEMPTION FROM FILING O.T. | |||
IA No. 118783/2022 - EXEMPTION FROM FILING O.T. | |||
IA No. 118782/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
147.1 | Connected SLP(C) No. 27770/2019 XI | ANARKALI AND ORS. | MADHUSMITA BORA[P-1] |
Versus | |||
STATE OF UTTAR PRADESH AND ORS. | SHASHIBHUSHAN P. ADGAONKAR[R-1], KAMLENDRA MISHRA[R-1], HARSHITA RAGHUVANSHI[R-3] ANKUR YADAV[INT] | ||
IA No. 179607/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 179608/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 7510/2020 - EXEMPTION FROM FILING O.T. | |||
IA No. 7509/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
147.2 | Connected SLP(C) No. 2777/2020 XI | SUSHILA DEVI | ANISH AGARWAL |
Versus | |||
STATE OF U.P. AND ORS. | KAMLENDRA MISHRA[R-1], [R-2], [R-3] PARMANAND GAUR[IMPL] | ||
FOR | |||
FOR impleading party ON IA 66643/2021 | |||
IA No. 66643/2021 - INTERVENTION/IMPLEADMENT | |||
147.3 | Connected SLP(C) No. 2762/2020 XI | RAM KUMARI | ANISH AGARWAL |
Versus | |||
STATE OF U.P. AND ORS. | KAMLENDRA MISHRA[R-1], [R-1], [R-2], [R-3] PARMANAND GAUR[IMPL] | ||
FOR | |||
FOR impleading party ON IA 66670/2021 | |||
IA No. 66670/2021 - INTERVENTION/IMPLEADMENT | |||
147.4 | Connected SLP(C) No. 2804/2020 XI | CHANDA DEVI | ANISH AGARWAL |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | KAMLENDRA MISHRA[R-1], [R-2], [R-3] PARMANAND GAUR[IMPL] | ||
FOR ADMISSION and I.R. and IA No.16492/2020-EXEMPTION FROM FILING O.T. and IA No.16489/2020-PERMISSION TO FILE LENGTHY LIST OF DATES and IA | |||
No.16490/2020-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
147.5 | Connected SLP(C) No. 2767/2020 XI | KARUNAVATI | ANISH AGARWAL |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | KAMLENDRA MISHRA[R-1], [R-2], [R-3] PARMANAND GAUR[IMPL] | ||
FOR | |||
FOR impleading party ON IA 66667/2021 | |||
IA No. 66667/2021 - INTERVENTION/IMPLEADMENT | |||
147.6 | Connected SLP(C) No. 2806/2020 XI | USHA KESHARWANI | ANISH AGARWAL |
Versus | |||
STATE OF U.P. AND ORS. | KAMLENDRA MISHRA[R-1], [R-2], [R-3] PARMANAND GAUR[IMPL] | ||
FOR | |||
FOR impleading party ON IA 66655/2021 | |||
IA No. 66655/2021 - INTERVENTION/IMPLEADMENT | |||
147.7 | Connected SLP(C) No. 2642/2020 XI | SANDHYA SINGH | ABHISTH KUMAR |
Versus | |||
THE STATE OF U.P. AND ORS. | SHASHIBHUSHAN P. ADGAONKAR[CAVEAT], KAMLENDRA MISHRA[CAVEAT], HARSHITA RAGHUVANSHI[R-4] | ||
FOR ADMISSION and I.R. and IA No.15389/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.15388/2020-EXEMPTION FROM FILING O.T. and IA | |||
No.18865/2020-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
147.8 | Connected SLP(C) No. 4997-4998/2020 XI | PUSHPA SINGH AND ORS. | RAHUL PRATAP[P-1], [P-3], [P-4], [P-5], [P-6], DIKSHA RAI[P-2] |
Versus | |||
STATE OF U.P. AND ORS. | KAMLENDRA MISHRA[CAVEAT], HARSHITA RAGHUVANSHI, [R-4] | ||
FOR ADMISSION and I.R. and IA No.24543/2020-CONDONATION OF DELAY IN FILING and IA No.24547/2020-ADDITION / DELETION / MODIFICATION PARTIES and IA | |||
No.24544/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.24546/2020-EXEMPTION FROM FILING O.T. | |||
147.9 | Connected SLP(C) No. 2821/2020 XI | RADHA DEVI | ANISH AGARWAL |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | KAMLENDRA MISHRA[R-1], [R-2], [R-3] | ||
FOR | |||
FOR impleading party ON IA 66642/2021 | |||
IA No. 66642/2021 - INTERVENTION/IMPLEADMENT | |||
147.10 | Connected SLP(C) No. 3815/2020 XI | USHA RANI GUPTA AND ORS. | AVNISH PANDEY |
Versus | |||
STATE OF U.P. AND ORS. | KAMLENDRA MISHRA[CAVEAT], PARMANAND GAUR[R-6] | ||
FOR ADMISSION and I.R. and IA No.24655/2020-EXEMPTION FROM FILING O.T. | |||
147.11 | Connected SLP(C) No. 4995/2020 XI | SARVESH SINGH | RAHUL PRATAP[P-1] |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | KAMLENDRA MISHRA[CAVEAT], HARSHITA RAGHUVANSHI[R-4] | ||
FOR ADMISSION and I.R. and IA No.24526/2020-CONDONATION OF DELAY IN FILING and IA No.24530/2020-ADDITION / DELETION / MODIFICATION PARTIES and IA | |||
No.24527/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.24528/2020-EXEMPTION FROM FILING O.T. | |||
147.12 | Connected SLP(C) No. 27897/2019 XI | PARSI PANCHAYAT SURAT | ANAND VARMA |
Versus | |||
THE STATE OF UTTAR PRADESH AND ANR. | KAMLENDRA MISHRA[CAVEAT] PARMANAND GAUR[IMPL] | ||
FOR impleading party ON IA 66673/2021 | |||
IA No. 66673/2021 - INTERVENTION/IMPLEADMENT | |||
147.13 | Connected CONMT.PET.(C) No. 1917/2017 in C.A. No. 4755/2006 III-A | HARISH TANDON | MOHD. ZAHID HUSSAIN [P-1] |
Versus | |||
RAJIVE KUMAR,CHIEF SECRETRY AND ORS. | KAMLENDRA MISHRA[R-1], [IMPL] | ||
IN C.A. No. - 4755/2006, | |||
IA No. 88245/2021 - APPLICATION FOR TAKING ON RECORD | |||
IA No. 196513/2022 - EXEMPTION FROM FILING O.T. | |||
IA No. 127066/2017 - EXEMPTION FROM FILING O.T. | |||
IA No. 30012/2020 - EXEMPTION FROM FILING O.T. | |||
IA No. 106219/2018 - I/A FOR PERMISSION TO IMPLEAD ADD. ALLEGED CONTEMNORD WITH AFFIDAVIT | |||
IA No. 29084/2020 - INTERVENTION/IMPLEADMENT | |||
IA No. 83999/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
IA No. 196508/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
IA No. 30011/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
IA No. 29075/2020 - QUASHING THE PROCEEDINGS | |||
147.14 | Connected SLP(C) No. 27602/2019 XI | M/S AMRIT BAZAR PATRIKA PVT. LTD. ALLAHABAD | AFTAB ALI KHAN |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | KAMLENDRA MISHRA[CAVEAT], HARSHITA RAGHUVANSHI | ||
147.15 | Connected SLP(C) No. 27462/2019 XI | RAVI SAHKARI AWAS SAMITI LTD. | MANISH VASHISHTHA[P-1] |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | KAMLENDRA MISHRA[CAVEAT], HARSHITA RAGHUVANSHI MADHUSMITA BORA[IMPL] | ||
IA No. 176591/2019 - EXEMPTION FROM FILING O.T. | |||
147.16 | Connected SLP(C) No. 29767/2019 XI | O P GUPTA AND ORS. | ANISHA UPADHYAY |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | KAMLENDRA MISHRA[CAVEAT] PARMANAND GAUR[IMPL] | ||
I.R | |||
FOR impleading party ON IA 66625/2021 | |||
IA No. 66625/2021 - INTERVENTION/IMPLEADMENT | |||
147.17 | Connected SLP(C) No. 27526/2019 XI | MANDALESHWARI SARAN SINGH | RAHUL PRATAP[P-1] |
Versus | |||
STATE OF U.P. AND ORS. | KAMLENDRA MISHRA[CAVEAT], HARSHITA RAGHUVANSHI, ANIL KUMAR MISHRA[R-6] | ||
IA No. 177369/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
147.18 | Connected SLP(C) No. 27600/2019 XI | GIRDHAR GOPAL GULATI AND ORS. | M. P. VINOD |
Versus | |||
STATE OF U.P. AND ORS. | KAMLENDRA MISHRA[CAVEAT], HARSHITA RAGHUVANSHI | ||
147.19 | Connected SLP(C) No. 27862/2019 XI | INDIAN PRESS PVT. LIMITED | MADHUSMITA BORA[P-1] |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | KAMLENDRA MISHRA[R-1] PARMANAND GAUR[IMPL] | ||
FOR impleading party ON IA 66639/2021 | |||
IA No. 66639/2021 - INTERVENTION/IMPLEADMENT | |||
147.20 | Connected SLP(C) No. 27635/2019 XI | ANARKALI AND ORS. | MADHUSMITA BORA[P-1] |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | KAMLENDRA MISHRA[R-1], [R-2], [R-4], [R-5], PARMANAND GAUR[R-3] | ||
IA No. 7516/2020 - EXEMPTION FROM FILING O.T. | |||
IA No. 178556/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 7515/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
147.21 | Connected SLP(C) No. 27899/2019 XI | HARI BABU JAIN AND ORS. | MADHUSMITA BORA[P-1] |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | KAMLENDRA MISHRA[R-1] PARMANAND GAUR[IMPL] | ||
FOR impleading party ON IA 66664/2021 | |||
IA No. 66664/2021 - INTERVENTION/IMPLEADMENT | |||
147.22 | Connected SLP(C) No. 27549/2019 XI | LOV MANDESHWARI SARAN SINGH | BRIJ BHUSHAN[P-1] |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | KAMLENDRA MISHRA[R-1], HARSHITA RAGHUVANSHI[R-4] | ||
IA No. 177118/2019 - APPROPRIATE ORDERS/DIRECTIONS | |||
IA No. 177120/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
IA No. 177485/2019 - PERMISSION TO FILE LENGTHY LIST OF DATES | |||
147.23 | Connected SLP(C) No. 27269/2019 XI | THE ALLAHABAD ANGLO INDIAN ASSOCIATION BRANCH ALLAHABAD | ROHIT AMIT STHALEKAR |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | KAMLENDRA MISHRA[CAVEAT] T. N. SINGH[IMPL], PARMANAND GAUR[IMPL] | ||
FOR impleading party ON IA 66650/2021 | |||
IA No. 66650/2021 - INTERVENTION/IMPLEADMENT | |||
147.24 | Connected SLP(C) No. 5789/2020 XI | KUMUD SINGH | BRIJ BHUSHAN[P-1] |
Versus | |||
STATE OF UTTAR PRADESH AND ORS. | KAMLENDRA MISHRA[R-1], PARMANAND GAUR[R-4] | ||
IA No. 117905/2021 - APPLICATION FOR PERMISSION | |||
147.25 | Connected SLP(C) No. 7389-7390/2023 XI | MEENA PANDEY | RASHMI SINGH |
Versus | |||
UNION OF INDIA AND ORS. | ARVIND KUMAR SHARMA[R-1], [R-2], [R-3] | ||
IA No. 73103/2023 - EXEMPTION FROM FILING O.T. | |||
148 | SLP(Crl) No. 6335/2019 II-B | MUNICIPAL COUNCIL OF BHIWANI | RAMESHWAR PRASAD GOYAL[P-1] |
Versus | |||
THE STATE OF HARYANA AND ANR. | MONIKA GUSAIN[R-1], AJAY PAL[R-2] | ||
ref: R/P dated 21.03.2022 | |||
VAKALATNAMA/APPEARANCE HAS BEEN RECEIVED ON B/O THE PETITIONER | |||
149 | SLP(C) No. 15134-15135/2019 XI-A | P.V. RAMANI | AAKARSH KAMRA |
Versus | |||
THANKAMMA AND ORS. | |||
150 | SLP(Crl) No. 6337/2019 II | UNION OF INDIA THROUGH NARCOTICS CONTROL BUREAU | ARVIND KUMAR SHARMA[P-1] |
Versus | |||
RAJU RAM | NACHIKETA JOSHI[R-1] | ||
150.1 | Connected SLP(Crl) No. 6995/2021 II | UNION OF INDIA | ARVIND KUMAR SHARMA[P-1] |
Versus | |||
BIRBAL BISHNOI | NACHIKETA JOSHI[R-1] | ||
FOR | |||
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 116281/2021 | |||
IA No. 116281/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
151 | SLP(C) No. 15468-15469/2019 XII | NATIONAL INSURANCE CO. LTD. | RANJAN KUMAR PANDEY |
Versus | |||
M. VIMALRAJ AND ANR. | S. GOWTHAMAN[R-1] | ||
151.1 | Connected Diary No. 37089-2019 XII | M. VIMALRAJ | S. GOWTHAMAN |
Versus | |||
NATIONAL INSURANCE CO. LTD. AND ANR. | RANJAN KUMAR PANDEY[R-1] | ||
IA | |||
FOR CONDONATION OF DELAY IN FILING ON IA 169467/2019 | |||
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 169468/2019 | |||
IA No. 169467/2019 - CONDONATION OF DELAY IN FILING | |||
IA No. 169468/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
152 | SLP(C) No. 7196/2020 XVII | M/S BENGAL ENGINEERING WORKS | SUBHRO SANYAL |
Versus | |||
M/S BHARAT COKING COAL LIMITED AND ORS. | AMIT SHARMA[R-1], [R-2], [R-3], [R-4], [R-5], [R-6], [R-7] | ||
IA No. 43543/2020 - EXEMPTION FROM FILING O.T. | |||
153 | SLP(C) No. 28574/2019 IV-B | THE NEW INDIA ASSURANCE COMPANY LTD. | MEERA AGARWAL |
Versus | |||
RAJ BALA AND ORS. | SAMAR VIJAY SINGH[R-6] | ||
154 | SLP(C) No. 25801/2019 XI | BRAHAM DUTT SHARMA | ANILENDRA PANDEY |
Versus | |||
NARESH AHERWAS AND ANR. | VARINDER KUMAR SHARMA[R-3] | ||
IA No. 160356/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 160355/2019 - EXEMPTION FROM FILING O.T. | |||
155 | SLP(C) No. 18616/2019 IV-B | BALWINDER SINGH | NIHARIKA AHLUWALIA[P-1] |
Versus | |||
VIJAY KUMAR AND ANR. | SHASHANK SINGH[R-2] | ||
IA No. 106858/2019 - EXEMPTION FROM FILING O.T. | |||
156 | SLP(C) No. 15453-15454/2019 XVII | UNION OF INDIA AND ORS. | AMRISH KUMAR[P-1] |
Versus | |||
TEJU (DEAD) THROUGH LRS. | |||
For I.A. Nos. 46546/2020 and 46548/2020. | |||
156.1 | Connected Diary No. 45648-2019 XVII | UNION OF INDIA AND ORS. | AMRISH KUMAR[P-1] |
Versus | |||
POONA AND ORS. | |||
FOR | |||
FOR CONDONATION OF DELAY IN FILING ON IA 16688/2020 | |||
FOR CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS ON IA 16689/2020 | |||
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 28927/2020 | |||
IA No. 16688/2020 - CONDONATION OF DELAY IN FILING | |||
IA No. 16689/2020 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS | |||
IA No. 28927/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
157 | SLP(C) No. 15492/2019 XI | THE STATE OF UTTAR PRADESH AND ORS. | RUCHIRA GOEL[P-1], [P-2], [P-3], [P-4] |
Versus | |||
DAFEDAR SINGH | T. N. SINGH[R-1] | ||
IA No. 91361/2019 - EXEMPTION FROM FILING O.T. | |||
158 | SLP(C) No. 14276-14277/2019 XVI | M/S ALLIANCE PROPERTIES AND INDUSTRIES LTD | PARTHA SIL |
Versus | |||
M/S INDIAN WARE HOUSING CORPORATION | RESHMI REA SINHA[R-1] | ||
159 | SLP(C) No. 29663-29664/2019 XVII-A | KABIR COOPERATIVE SELF SUPPORTING HOUSE BUILDING SOCIETY LTD. AND ANR. | GAGAN GUPTA[P-1] |
Versus | |||
SUDESH KAUSHAL (DEAD) AND ORS. | SUBHASISH BHOWMICK[R-2], [R-3], [R-4], [R-5], UPASANA NATH[R-1], [R-6] | ||
IA No. 49833/2021 - APPLICATION FOR PERMISSION | |||
IA No. 192124/2019 - EXEMPTION FROM FILING O.T. | |||
160 | SLP(C) No. 29441/2019 IV-B | VIJAY KUMAR AND ORS. | |
Versus | |||
NEW INDIA ASSURANCE CO. LTD. AND ORS. | RAMESHWAR PRASAD GOYAL[R-1], SAMAR VIJAY SINGH[R-2], [R-3] | ||
161 | SLP(C) No. 10877/2020 XVII-A | SAVAI MADHOPUR KENDRIYA SEHAKARI BANK LTD. | HIREN DASAN[P-1] |
Versus | |||
PARUL JOSHI AND ORS. | NUPUR KUMAR[R-1] | ||
IA No. 15642/2021 - EXEMPTION FROM FILING AFFIDAVIT | |||
IA No. 80812/2020 - EXEMPTION FROM FILING AFFIDAVIT | |||
IA No. 15644/2021 - EXEMPTION FROM FILING O.T. | |||
IA No. 77070/2020 - EXEMPTION FROM FILING PAPER BOOKS | |||
IA No. 80805/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
IA No. 80810/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
IA No. 77065/2020 - PERMISSION TO FILE LENGTHY LIST OF DATES | |||
161.1 | Connected SLP(C) No. 10879-10919/2020 XVII-A | SAVAI MADHOPUR KENDRIYA SAHAKARI BANK LTD | HIREN DASAN |
Versus | |||
PHOOL SINGH GUPTA AND ANR. | NUPUR KUMAR[R-1], [R-3], [R-4], [R-5], [R-6], [R-7], [R-8], [R-9], [R-10], [R-11], [R-12], [R-13], [R-14], [R-15], [R-16], [R-17], [R-18], [R-21], | ||
[R-22], [R-23], [R-24], [R-25], [R-26], [R-27], [R-28], [R-29], [R-30], [R-31], [R-32], [R-33], [R-34], [R-35], [R-36], [R-37], [R-38], [R-39], | |||
[R-40], [R-41], [R-43], [R-44] | |||
IA No. 15254/2021 - EXEMPTION FROM FILING AFFIDAVIT | |||
IA No. 74277/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 15255/2021 - EXEMPTION FROM FILING O.T. | |||
IA No. 74279/2020 - EXEMPTION FROM FILING O.T. | |||
IA No. 73519/2020 - EXEMPTION FROM FILING PAPER BOOKS | |||
IA No. 74278/2020 - PERMISSION TO FILE LENGTHY LIST OF DATES | |||
162 | SLP(C) No. 29226/2019 IV-C | RUKHSANA BEE AND ORS. | SESHATALPA SAI BANDARU |
Versus | |||
EICHER TRUCKS AND BUSES VE COMMERCIAL VEHICLES LIMITED AND ORS. | RASHI BANSAL[R-1], BINAY KUMAR DAS[R-3] | ||
IA No. 177720/2019 - EXEMPTION FROM FILING O.T. | |||
163 | SLP(C) No. 25113/2019 IV-C | VINIT KUMAR NAHTA | AKSHAT SHRIVASTAVA |
Versus | |||
HARE KRISHNA NAG @ HARI AND ORS. | SAMEER SHRIVASTAVA[R-2], MANJEET CHAWLA[R-3] | ||
164 | SLP(C) No. 15414/2019 XV | RADHA BAI AND ORS. | |
Versus | |||
KIRAN AND ORS. | MANJEET CHAWLA[R-4] | ||
Office Report on Default | |||
165 | SLP(C) No. 12923/2019 IV-C | CHANDRAKALI VISHVAKARMA AND ANR. | KAUSTUBH SHUKLA |
Versus | |||
ABDUL FAIM AND ANR. | MANJEET CHAWLA[R-3] | ||
IA No. 75752/2019 - EXEMPTION FROM FILING O.T. | |||
166 | T.P.(Crl.) No. 449/2022 II-B | DIRECTORATE OF ENFORCEMENT | MUKESH KUMAR MARORIA |
Versus | |||
SARITH P.S. AND ORS. | A. SELVIN RAJA[CAVEAT], TOM JOSEPH[R-1], [R-2] C. K. SASI[IMPL] | ||
[FOR DISPOSAL] | |||
IA No. 98157/2022 - EX-PARTE STAY | |||
IA No. 98160/2022 - EXEMPTION FROM FILING O.T. | |||
167 | SLP(Crl) No. 11712/2023 II-C | ASHISH SHRIVASTAVA | NEELAM SINGH |
Versus | |||
THE STATE OF CHHATTISGARH | VMZ CHAMBERS[R-1] | ||
168 | SLP(Crl) No. 12731/2023 II-C | KAMLESH MARKHANDE AND ORS. | ABHINAV SHRIVASTAVA |
Versus | |||
THE STATE OF CHHATTISGARH | GAUTAM NARAYAN[R-1] | ||
IA No. 259226/2023 - APPLICATION FOR EXEMPTION FROM FILING TYPED DOCUMENTS | |||
169 | SLP(Crl) No. 15373/2023 II-B | MD KOLIMUDDIN SK @ RINKU | RAJESH SINGH CHAUHAN |
Versus | |||
THE STATE OF WEST BENGAL | MADHUMITA BHATTACHARJEE[R-1] | ||
FOR ADMISSION and I.R. and IA No.237111/2023-CONDONATION OF DELAY IN FILING and IA No.237105/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
and IA No.237107/2023-EXEMPTION FROM FILING O.T. and IA No.237114/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS | |||
170 | SLP(Crl) No. 14757/2023 II-A | RAMESH RAJPUT | PRAVEEN SWARUP |
Versus | |||
THE STATE OF MADHYA PRADESH | YASHRAJ SINGH BUNDELA [R-1] | ||
IA No.234827/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.234829/2023-EXEMPTION FROM FILING O.T. | |||
IA No. 234827/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 234829/2023 - EXEMPTION FROM FILING O.T. | |||
171 | SLP(Crl) No. 14752/2023 II-A | PRAMOD MUKUND DALVI | ANAND DILIP LANDGE |
Versus | |||
THE STATE OF MAHARASHTRA | AADITYA ANIRUDDHA PANDE[R-1] AJIT PRAVIN WAGH[INT] | ||
172 | SLP(Crl) No. 14970/2023 II-B | DEBRATA MONDAL | RAJESH SINGH CHAUHAN |
Versus | |||
STATE OF WEST BENGAL | |||
173 | SLP(Crl) No. 16690/2023 II-B | ASHIK | ANNE MATHEW |
Versus | |||
STATE OF KERALA AND ANR. | NISHE RAJEN SHONKER[R-1], [R-2] | ||
IA No.267177/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.267178/2023-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
174 | SLP(Crl) No. 14921/2023 II | GOVIND SONKAR | CHAND QURESHI |
Versus | |||
THE STATE OF UTTAR PRADESH AND ORS. | TULIKA MUKHERJEE[R-1], [R-2], [R-3] | ||
IA No. 239394/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
175 | SLP(Crl) No. 12210/2022 II-B | MOSTAFA MONDAL | SHEKHAR KUMAR[P-1] |
Versus | |||
THE STATE OF WEST BENGAL | MADHUMITA BHATTACHARJEE[R-1] | ||
IA No. 196172/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 21661/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
176 | SLP(Crl) No. 11258-11259/2023 II-A | UJWALA | SANDEEP SUDHAKAR DESHMUKH |
Versus | |||
THE STATE OF MAHARASHTRA AND ORS. | |||
FOR ADMISSION and I.R. and IA No.180854/2023-EXEMPTION FROM FILING O.T. | |||
IA No. 182743/2023 - EXEMPTION FROM FILING O.T. | |||
IA No. 180854/2023 - EXEMPTION FROM FILING O.T. | |||
IA No. 182742/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
177 | SLP(Crl) No. 3356/2021 II | CHALASANI JAGADEESHWARA RAO | PALLAV MONGIA[P-1] |
Versus | |||
THE STATE OF ANDHRA PRADESH | MAHFOOZ AHSAN NAZKI[R-1] | ||
IA No. 131358/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT | |||
IA No. 156926/2023 - APPLICATION FOR PERMISSION | |||
IA No. 61701/2021 - EXEMPTION FROM FILING AFFIDAVIT | |||
IA No. 131357/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 61700/2021 - GRANT OF BAIL | |||
IA No. 1285/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
178 | SLP(Crl) No. 1203-1204/2022 II-C | D. KARUNAKARAN | P. V. YOGESWARAN |
Versus | |||
THE STATE BY THE INSPECTOR OF POLICE | ARVIND KUMAR SHARMA[R-1] | ||
IA No. 71216/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 71218/2020 - EXEMPTION FROM FILING O.T. | |||
IA No. 91811/2021 - GRANT OF BAIL | |||
179 | Crl.A. No. 1923/2019 II | REVTI | RISHI MATOLIYA |
Versus | |||
THE STATE OF RAJASTHAN | SANDEEP KUMAR JHA[R-1] | ||
Only IA. No. 50544/2022 is listed against this Item. | |||
IA No. 50544/2022 - GRANT OF BAIL | |||
180 | SLP(Crl) No. 2293/2019 II-A | MADHUKAR BHAGWAN PADWAL AND ANR. | ROHIT KUMAR SINGH |
Versus | |||
THE STATE OF MAHARASHTRA | AADITYA ANIRUDDHA PANDE[R-1] SUBODH S. PATIL[INT] | ||
FOR FD RENEWAL | |||
IA No. 39689/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 39280/2019 - EXEMPTION FROM FILING O.T. | |||
IA No. 77710/2019 - INTERVENTION APPLICATION | |||
IA No. 77706/2019 - INTERVENTION APPLICATION | |||
IA No. 58204/2019 - INTERVENTION APPLICATION | |||
IA No. 39688/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
181 | SLP(Crl) No. 11598/2022 II | NARRA SUBBA RAO | M. RAMBABU AND CO. |
Versus | |||
THE STATE OF A.P. | MAHFOOZ AHSAN NAZKI[R-1] | ||
IA No. 191312/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES | |||
182 | C.A. No. 8959-8960/2022 XVII | STATE BANK OF INDIA (FOR AND ON BEHALF OF THE FINANCIAL CREDITORS OF JET AIRWAYS (INDIA) LIMITED AND THE ERSTWHILE COMMITTEE OF CREDITORS OF JET AIRWAYS (INDIA) LIMITED | SANJAY KAPUR[P-1] |
Versus | |||
MACK STAR MARKETING PRIVATE LIMITED AND ANR. | E. C. AGRAWALA[CAVEAT] | ||
{Mention Memo} | |||
..FOR ADMISSION and IA No.165820/2022-STAY APPLICATION and IA No.165815/2022-PERMISSION TO FILE APPEAL and IA No.165818/2022-CONDONATION OF DELAY IN | |||
FILING APPEAL | |||
183 | SLP(Crl) No. 7190/2019 II-A | THE STATE OF MAHARASHTRA AND ORS. | AADITYA ANIRUDDHA PANDE[P-1] |
Versus | |||
SHAIKH ALI | MOHD. IRSHAD HANIF[R-1] | ||
{Mention Memo} | |||
IA No. 117798/2019 - EXEMPTION FROM FILING O.T. | |||
183.1 | Connected SLP(Crl) No. 7401/2019 II-A | THE STATE OF MAHARASHTRA AND ORS. | AADITYA ANIRUDDHA PANDE[P-1] |
Versus | |||
NIYAZ AHMED | MOHD. IRSHAD HANIF[R-1] | ||
{Mention Memo} | |||
FOR | |||
FOR EXEMPTION FROM FILING O.T. ON IA 118656/2019 | |||
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 118657/2019 | |||
IA No. 118657/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 118656/2019 - EXEMPTION FROM FILING O.T. | |||
183.2 | Connected SLP(Crl) No. 7305/2019 II-A | THE STATE OF MAHARASHTRA AND ORS. | AADITYA ANIRUDDHA PANDE[P-1] |
Versus | |||
DUMYA @ LAKHAN @ INAMDAR SHRIMANT BHOSALE | |||
{Mention Memo} | |||
IA | |||
FOR EXEMPTION FROM FILING O.T. ON IA 117866/2019 | |||
IA No. 117866/2019 - EXEMPTION FROM FILING O.T. | |||
184 | SLP(C) No. 10546/2019 XI | U.P. STATE ROAD TRANSPORT CORPORATION AND ORS. | NISHIT AGRAWAL[P-1], [P-2], [P-3], [P-4] |
Versus | |||
BRIJESH KUMAR AND ANR. | AVIRAL SAXENA[R-1], PRADEEP MISRA[R-2] | ||
{Mention Memo} | |||
IA No. 131152/2022 - EXEMPTION FROM FILING O.T. | |||
IA No. 34318/2019 - EXEMPTION FROM FILING O.T. | |||
185 | SLP(C) No. 6053/2021 XI | M/S VIDYAWATI CONSTRUCTION COMPANY | PAWANSHREE AGRAWAL |
Versus | |||
UNION OF INDIA | AMRISH KUMAR[R-1] | ||
{Mention Memo} | |||
IA No. 52627/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
186 | SLP(Crl) No. 9114/2022 II | SURESH CHANDRA AND ANR. | KARTIKEYA BHARGAVA |
Versus | |||
STATE OF UTTAR PRADESH | YASHARTH KANT[R-1] | ||
{Mention Memo} | |||
IA No. 129447/2022 - EXEMPTION FROM FILING AFFIDAVIT | |||
IA No. 129446/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT | |||
IA No. 129445/2022 - EXEMPTION FROM FILING O.T. | |||
IA No. 76115/2023 - EXEMPTION FROM FILING O.T. | |||
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